Rajesh Kumar & Ors vs Bhakra Beas Management Board & Ors
2024 Latest Caselaw 7865 P&H

Punjab-Haryana High Court

Rajesh Kumar & Ors vs Bhakra Beas Management Board & Ors on 15 April, 2024

                                                                                           2024:PHHC:050001
            211
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                  AT CHANDIGARH

                                                                      CWP-18445-2015 (O&M)
                                                                      Date of Decision: 15.04.2024


            RAJESH KUMAR & ORS.                                                      ...Petitioners
                                   Versus
            BHAKRA BEAS MANAGEMENT BOARD & ORS.                                      ...Respondents



            CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
            Present:-                  Mr. Neeraj Sharma, Advocate
                                       for the petitioners.

                                       Mr. Karan Nehra, Advocate and
                                       Mr. Manjeet Kumar, Advocate
                                       for the respondents.

                                               *****

            JAGMOHAN BANSAL, J. (Oral)

1. Learned counsel for the petitioners seeks permission to withdraw

the present petition with liberty to file afresh with better particulars.

2. Dismissed as withdrawn with aforesaid liberty.

                                                                      (JAGMOHAN BANSAL)
            15.04.2024                                                     JUDGE
            himanshu

                                       Whether speaking/reasoned            Yes/No

                                       Whether reportable                   Yes/No

authenticity of this order/judgment.