Jaspal Singh vs State Of Punjab
2024 Latest Caselaw 7815 P&H

Citation : 2024 Latest Caselaw 7815 P&H
Judgement Date : 15 April, 2024

Punjab-Haryana High Court

Jaspal Singh vs State Of Punjab on 15 April, 2024

                        CRM-M-16862-2024 (O&M)


                        237                                      2024:PHHC:050470
                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH


                                                      CRM-M-16862-2024 (O&M)
                                                      Date of decision: 15.04.2024




                        PANKAJ JAIN, J. (ORAL)

integrity of this judgment/order CRM-M-16862-2024 (O&M)

integrity of this judgment/order

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