Manpreet Singh @ Mani vs State Of Punjab
2024 Latest Caselaw 7814 P&H

Citation : 2024 Latest Caselaw 7814 P&H
Judgement Date : 15 April, 2024

Punjab-Haryana High Court

Manpreet Singh @ Mani vs State Of Punjab on 15 April, 2024

                        CRM-M-9253-2024 (O&M)


                        230                                       2024: PHHC: 050468
                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH


                                                      CRM-M-9253-2024 (O&M)
                                                      Date of decision: 15.04.2024




                        PANKAJ JAIN, J. (ORAL)

integrity of this judgment/order CRM-M-9253-2024 (O&M)

integrity of this judgment/order

Download the LatestLaws.com Mobile App