Narain Garg vs State Of Punjab And Others
2024 Latest Caselaw 7808 P&H

Punjab-Haryana High Court

Narain Garg vs State Of Punjab And Others on 15 April, 2024

Author: Gurvinder Singh Gill

Bench: Gurvinder Singh Gill

                                                                             2024:PHHC:049681

                                   In the High Court for the States of Punjab and Haryana
                                                    At Chandigarh

                                                                          CRM-M-36208-2022 (O&M)
                                                                          Date of Decision:-15.04.2024

                 Narain Garg                                                       ... Petitioner

                                                           Versus

                 State of Punjab and others                                       ... Respondents

                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-            Mr. Saurabh Kaushik, Advocate for the petitioner.

                                                           *****

                 GURVINDER SINGH GILL, J.(Oral)

1. The petitioner seeks issuance of directions to the official respondents to

conduct proper and fair investigation arising out of FIR No.182, dated

22.09.2021, Police Station City, Gurdaspur, under Section 420 IPC.

2. Having heard the learned counsel for the petitioner, but without commenting

anything as regards the veracity of the averments made in the petition, the

same is disposed of with a direction to respondent No.3-Senior

Superintendent of Police, Gurdaspur, to ensure that the matter arising out of

the aforesaid FIR is got investigated expeditiously and fairly so that a final

report is submitted thereafter at the earliest.

3. A copy of this order be sent to respondent No.3-Senior Superintendent of

Police, Gurdaspur, for necessary compliance.

                 15.04.2024                                        ( GURVINDER SINGH GILL )
                 mohan                                                     JUDGE

                                      Whether speaking /reasoned       Yes / No

                                      Whether Reportable               Yes / No




integrity of this order/judgment