Ram Kishan And Anr vs Desh Raj And Ors
2024 Latest Caselaw 7726 P&H

Punjab-Haryana High Court

Ram Kishan And Anr vs Desh Raj And Ors on 10 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:049492

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         246                                           RSA-105-2015 (O&M)
                                                                       Date of Decision : 10.04.2024

                         RAM KISHAN & ANR.                                                .... Appellants
                                                            VERSUS
                         DESH RAJ AND ORS.                                             .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellants.

                                        Mr. Munish Kapila, Advocate for respondent No.3.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 2015. No one had

appeared on behalf of the appellants on the previous date i.e. 08.01.2024.

Even today neither anyone has appeared on behalf of the appellants nor there

has been any compliance of the order dated 08.01.2024. It appears that the

appellants are not interested in pursuing the present regular second appeal.

2. In view thereof, this Court is left with no other option but to

dismiss the present regular second appeal for non-prosecution.

3. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

                         10.04.2024                                          (ALKA SARIN)
                         Aman Jain                                              JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: Yes/No







integrity of this judgment/order.