Surinder Kaur vs State Of Punjab
2024 Latest Caselaw 7725 P&H

Punjab-Haryana High Court

Surinder Kaur vs State Of Punjab on 10 April, 2024

                                          Neutral Citation No:=2024:PHHC:049185



                                            2024:PHHC:049185
203-3      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                    CRM-M-43192-2019
                                                    Date of decision: 10.04.2024

SURINDER KAUR
                                                                  ...PETITIONER
                           V/S

STATE OF PUNJAB
                                                                 ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:    Mr. Pratham Sethi, Advocate
            for the petitioner.

            Mr. Sandeep Kumar, DAG, Punjab.
                  ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

12773-2017 titled as Harpartap Singh vs. Pippal Singh and another.

                                                    (HARPREET SINGH BRAR)
April 10, 2024                                            JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No




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