Balwant Singh And Anr vs Nachhattar Singh And Anr
2024 Latest Caselaw 7689 P&H

Punjab-Haryana High Court

Balwant Singh And Anr vs Nachhattar Singh And Anr on 10 April, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                              2024:PHHC:049454
                                   207
                                                 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                CHANDIGARH

                                                                                    RSA-1758-1995 (O&M)
                                                                                    Date of decision : 10.04.2024

                                   Balwant Singh & Anr.                                              ... Appellant(s)
                                                                           Versus
                                   Nachhattar Singh & Anr.                                         ... Respondent(s)


                                   CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                                   Present :         None for the appellants.
                                                     Mr. Surinder Garg, Advocate for respondent No.1.



                                   ALKA SARIN, J. (ORAL)

1. Vide order dated 16.12.2023 notices were issued to the parties.

As per the office report, appellant No.1 is stated to have died and appellant

No.2 stands duly served. Respondent No.2 is stated to have died. No one has

put in appearance on behalf of appellant No.2 despite service nor anyone has

come forward to get themselves impleaded as legal representatives of

appellant No.1. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                                   10.04.2024                                  ( ALKA SARIN )
                                   Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

Yogesh Sharma 2024.04.11 09:56 I attest to the accuracy and integrity of this order/judgment.

Punjab and Haryana High Court, Chandigarh