Deepa vs State Of Punjab And Others
2024 Latest Caselaw 7588 P&H

Citation : 2024 Latest Caselaw 7588 P&H
Judgement Date : 9 April, 2024

Punjab-Haryana High Court

Deepa vs State Of Punjab And Others on 9 April, 2024

Author: Gurvinder Singh Gill

Bench: Gurvinder Singh Gill

                                                                                    2024:PHHC:048088

                                   In The High Court for the States of Punjab and Haryana
                                                 At Chandigarh

                                                                   CRM-M-46043-2022 (O&M)
                                                                   Date of Decision:- 09.04.2024

                 Deepa                                                               ... Petitioner
                                                          Versus

                 State of Punjab and others                                          ... Respondents

                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-            None for the petitioner.

                                      Mr. Gauravdeep Singh Dhaliwal, AAG, Punjab,
                                      assisted by ASI Rajinder Singh.

                                      *****

                 GURVINDER SINGH GILL, J. (Oral)

Today, at the very outset, learned State counsel, upon

instructions from ASI Rajinder Singh, informed that in the instant case a

cancellation report had been presented by the State and the same was

accepted by the learned Illaqa Magistrate vide order dated 03.02.2023.

In view of the aforestated position, the instant petition has been

rendered infructuous and is disposed of as such.




                 09.04.2024                                              (GURVINDER SINGH GILL)
                 mohan                                                           JUDGE
                                      Whether speaking /reasoned         Yes / No
                                      Whether Reportable                 Yes / No







integrity of this order/judgment