Harbhajan Singh @ Tigar @ Tiger vs State Of Punjab
2024 Latest Caselaw 7470 P&H

Punjab-Haryana High Court

Harbhajan Singh @ Tigar @ Tiger vs State Of Punjab on 8 April, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                  Neutral Citation No:=2024:PHHC:047267



                                                            2024:PHHC:047267

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
211-2
                                                   CRM-M-63483-2023
                                            Date of decision: 08.04.2024

Harbhajan Singh @ Tigar @ Tiger                                 .....Petitioner

                                  Versus

State of Punjab                                               .....Respondent

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Manu Loona, Advocate
             for the petitioner.

             Mr. Navdeep Singh, DAG, Punjab.

             Mr. B.B.S. Randhawa, Advocate
             for the complainant/injured.

                                   ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

63424-2023 titled as 'Rajiv @ Rajiv Singh Vs. State of Punjab'.

08.04.2024                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




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