Sunder Lal And Ors vs State Of Haryana And Ors
2023 Latest Caselaw 16799 P&H

                                                                                   2023:PHHC:127245-DB

                                       In the High Court of Punjab and Haryana at Chandigarh


                                                                  CWP No. 9974 of 2018 (O&M)
                                                                  Reserved on : 31.8.2023
                                                                  Date of Decision: 27.9.2023

                            Sunder Lal and others                                       .....Petitioners


                                                            Versus


                            State of Haryana and others                                 ....Respondents

                            CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
                                   HON'BLE MR. JUSTICE KULDEEP TIWARI

                            Argued by: Mr. J.S.Sohal, Advocate for
                                       Mr. Vipin Pal Yadav, Advocate
                                       for the petitioners.

                                           Mr. Ankur Mittal, Addl. A.G., Haryana with
                                           Mr. Saurabh Mago, DAG, Haryana and
                                           Ms. Kushaldeep Kaur, Advocate.

                                                     ****

                            SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP-1673-1999, titled 'Mange Ram and others versus State of Haryana

and others'.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) JUDGE September 27th, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

GURPREET SINGH 2023.10.04 10:00 I attest to the accuracy and authenticity of this order/judgement Chandigarh