Balvir Singh vs Gurpreet Singh
2023 Latest Caselaw 16752 P&H

2023: PHHC:125703

134
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR-5638-2023 (O&M)
DECIDED ON: 25.09.2023
BALVIRSINGH  -- .., PETITIONER
VERSUS
GURPREETSINGH as RESPONDENT

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.

Present: Mr. Tajinder Pal Singh Makkar, Advocate for the petitioner.

SANJAY VASHISTH, J (ORAL)

1. Present petition has been filed challenging the order dated 19.08.2023 passed by the Court of Additional Civil Judge (Senior Division), Gidderbaha, District Sri Muktsar Sahib.

2. On the very outset, counsel for the petitioner submits that on account of the fact that petitioner has been released out of civil imprisonment and therefore, the present petition does not carry any

substantial issue to decide. Thus, he seeks withdrawal of the present

petition.

3. Dismissed as withdrawn.

4. Disposed of.

(SANJAY VASHISTH) 25.09.2023 JUDGE Lavisha

Whether speaking/reasoned __ Yes/No Whether reportable Yes/No

LAVISHA 2023.09.25 17:17 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh