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The Tankan Wali Coop. Labour And ... vs State Of Punjab And Others
2023 Latest Caselaw 16643 P&H

Citation : 2023 Latest Caselaw 16643 P&H
Judgement Date : 22 September, 2023

Punjab-Haryana High Court
The Tankan Wali Coop. Labour And ... vs State Of Punjab And Others on 22 September, 2023
                                                                              2023:PHHC:125251

                               In the High Court for the States of Punjab and Haryana
                                                At Chandigarh


                                                                   ARB-89-2023 (O&M)
                                                                   Date of Decision:-22.9.2023


                 The Tankan Wali Cooperative Labour & Construction Society Limited

                                                                                      ... Petitioner

                                                     Versus

                 State of Punjab and others                                        ... Respondents


                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL


                 Present:-        Mr. Rajesh Kumar Girdhar, Advocate for the petitioner.

                                  Mr. Aman Dhir, DAG, Punjab.

                                                     *****

                 GURVINDER SINGH GILL, J. (Oral)

CM-15999-CII-2023

By way of filing the instant application, the applicant/petitioner

seeks permission to withdraw the main case i.e. ARB-89-2023, which is

stated to be fixed for today.

Learned counsel representing the applicant/petitioner submits

that during pendency of the present petition, the parties have amicably

resolved their dispute and that he may be permitted to withdraw the present

petition.

In view of the specific prayer made by the applicant/petitioner

for withdrawal of the main petition and in view of the reasons mentioned in

MOHAN SINGH 2023.09.22 15:46 I attest to the accuracy and authenticity of this order/judgment ARB-89-2023 (O&M) (2) 2023:PHHC:125251

the application, the same is allowed as prayed for and the main petition i.e.

ARB-89-2023 itself is hereby dismissed as withdrawn.





                 22.9.2023                                                   ( Gurvinder Singh Gill )
                 pankaj                                                              Judge

                               Whether speaking /reasoned         Yes / No

                               Whether Reportable                 Yes / No




MOHAN SINGH
2023.09.22 15:46
I attest to the accuracy and
authenticity of this
order/judgment
 

 
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