Mukesh vs State Of Haryana And Another
2023 Latest Caselaw 15371 P&H

                                                                                 2023:PHHC:117190




                         IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
                       Sr. No.: 110
                                                           Civil Writ Petition No.18934 of 2023
                                                           Date of Decision: September 06, 2023


                       Mukesh
                                                                           ..... PETITIONER(S)
                                                       VERSUS
                       State of Haryana & another
                                                                         ..... RESPONDENT(S)

                                                          ...

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

...

PRESENT: - Mr. J.S. Toor, Advocate, for the petitioner.

Mr. Sanjeev Kaushik, Additional Advocate General, Haryana.

Mr. Kanwal Goyal, Advocate, with Mr. Shobhit Rapria, Advocate, for respondent No.2.

. . .

Tribhuvan Dahiya, J (Oral)

Learned counsel for the petitioner seeks permission to

withdraw the petition.

Dismissed as withdrawn.

(Tribhuvan Dahiya) Judge September 06, 2023 avin

Whether Speaking/ Reasoned: Yes/ No Whether Reportable: Yes/ No AVIN KUMAR 2023.09.06 16:18 I attest to the accuracy and integrity of this order/judgment.t