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Sunita Kaur And Anr vs State Of Punjab And Others
2023 Latest Caselaw 15225 P&H

Citation : 2023 Latest Caselaw 15225 P&H
Judgement Date : 5 September, 2023

Punjab-Haryana High Court
Sunita Kaur And Anr vs State Of Punjab And Others on 5 September, 2023
                CRWP-5138-2023 (O&M) (O&M)       2023:PHHC: 117285
                                                     - 1-




                                             CRWP-5138-2023




MOHIT
2023.09.06

21:16 I attest to the accuracy and authenticity of this order/judgment CRWP-5138-2023 (O&M) (O&M) 2023:PHHC: 117285

- 2-

In view of the limited prayer made by the learned counsel for the

petitioners and without going into the merits of their claim, this petition is

MOHIT 2023.09.06 21:16 I attest to the accuracy and authenticity of this order/judgment CRWP-5138-2023 (O&M) (O&M) 2023:PHHC: 117285

- 3-

disposed of with direction to

It is however, made clear that this order shall not preclude the

authorities to proceed against the petitioners, in case, they are found involved in

any other criminal proceedings, instituted/pending against them if there is some

evidence that surfaces regarding their involvement in a cognizable offence, for

which they may be required by the investigating agency.

                           Whether reportable                      :     Yes / No




MOHIT
2023.09.06 21:16
I attest to the accuracy and

authenticity of this order/judgment

 
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