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Jatin Alias Sukha vs State Of Punjab
2023 Latest Caselaw 14873 P&H

Citation : 2023 Latest Caselaw 14873 P&H
Judgement Date : 1 September, 2023

Punjab-Haryana High Court
Jatin Alias Sukha vs State Of Punjab on 1 September, 2023
                                      2023:PHHC:115143




RAJ KUMAR
2023.09.01

17:29 I attest to the accuracy and integrity of this document/judgment 2023:PHHC: 115143

Accordingly, it is submitted that the petitioner

deserves to be released on bail pending trial.

RAJ KUMAR 2023.09.01 17:29 I attest to the accuracy and integrity of this document/judgment

 
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