Jarina And Another vs State Of Haryana And Others
2023 Latest Caselaw 17618 P&H

SANDEEP SETHI
2023.10.11 10:03

2023:PHHC:131197

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(121)
CRWP-10004-2023
Date of Decision:-10.10.2023

Jarina and another

beeeee Petitioners
Versus
State of Haryana and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Ms. Ruby Kaur, Advocate for the petitioners.
Mr. Tanuj Sharma, AAG, Haryana.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners prays for withdrawal of the present petition.

2. In light of the above, the present petition stands dismissed as

withdrawn without expressing any opinion on the merits of the case.

3. It is further made clear that filing or pendency of this petition or any order/direction passed in this petition shall not be an alibi or defence to the petitioners, in case, they are found involved in any illegal activity and the competent-authorities of the State shall take appropriate action, in accordance with law.

(ALOK JAIN)

JUDGE October 10, 2023.

sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment