Ajmer Singh @ Banti vs State Of Punjab
2023 Latest Caselaw 20796 P&H

Citation : 2023 Latest Caselaw 20796 P&H
Judgement Date : 30 November, 2023

Punjab-Haryana High Court

Ajmer Singh @ Banti vs State Of Punjab on 30 November, 2023

Author: Pankaj Jain

Bench: Pankaj Jain

ASHISH
2023.11.30 05:04

104 2023:PHHC:152091

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.60092 of 2023 (O&M)
Date of Decision: 30.11.2023

Ajmer Singh @ Banti ..... Petitioner
Versus
State of Punjab and others .... Respondents

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present: Mr. Bharat Bhanda.ri, Advocate
for the petitioner.

Mr. Tarun Aggarwal, Sr. D.A.G., Punjab.

RRER

PANKAJ JAIN, J. (ORAL)

After arguing for some time, counsel for the petitioner prays for permission to withdraw this petition. Dismissed as withdrawn.

Pending application(s), if any, shall also stand disposed off.

(PANKAJ JAIN ) JUDGE November 30, 2023 ashish Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

| attest to the accuracy and integrity of this judgment/order

Download the LatestLaws.com Mobile App