Rahul Singh vs State Of Punjab
2023 Latest Caselaw 20584 P&H

Citation : 2023 Latest Caselaw 20584 P&H
Judgement Date : 28 November, 2023

Punjab-Haryana High Court

Rahul Singh vs State Of Punjab on 28 November, 2023

Author: Pankaj Jain

Bench: Pankaj Jain

103/2 2023:PHHC:150595

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.59509 of 2023 (O&M)
Date of Decision: 28.11.2023

Rahul Singh ..... Petitioner
Versus
State of Punjab ....Respondent

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present: Mr. Vinod K. Kanwal, Advocate
for the petitioner.

Mr. Tarun Aggarwal, Sr. D.A.G., Punjab.

RRER

PANKAJ JAIN, J. (ORAL)

After arguing for some time, counsel for the petitioner prays for permission to withdraw this petition at this stage. Dismissed as withdrawn at this stage.

Pending application(s), if any, shall also stand disposed off.

(PANKAJ JAIN ) JUDGE November 28, 2023 ashish Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

ASHISH

2023.11.28 17:43

| attest to the accuracy and integrity of this judgment/order

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