Jaswant Singh vs State Of Punjab And Others
2023 Latest Caselaw 20420 P&H

Citation : 2023 Latest Caselaw 20420 P&H
Judgement Date : 23 November, 2023

Punjab-Haryana High Court

Jaswant Singh vs State Of Punjab And Others on 23 November, 2023

2023:PHHC:149648
245

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Writ Petition No. 8695 of 2023
Date of Decision: November 23, 2023

Jaswant Singh
sesees Petitioner

versus

State of Punjab and others
seve Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- Mr. Sarvesh K. Gupta, Advocate
for the petitioner

Mr. IPS Sabharwal, DAG Punjab

3K 2k 3
Harpreet Singh Brar, J. (Oral)

1. Learned counsel for the petitioner wishes to withdraw the present petition.

2. Dismissed as withdrawn. (HARPREET SINGH BRAR) JUDGE November 23, 2023

Pea

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.11.24 10:43

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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