Kuldip Singh And Others vs Sawinder Singh
2023 Latest Caselaw 20233 P&H

Punjab-Haryana High Court

Kuldip Singh And Others vs Sawinder Singh on 21 November, 2023

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                    Neutral Citation No:=2023:PHHC:148332




                                                       2023:PHHC:148332
(266-a)

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                              CRM-M-38022-2019 (O & M)
                                               Date of Decision: 21.11.2023
Kuldip Singh and ors.
                                                                   ... Petitioner

                                     Versus
Sawinder Singh                                               ...Respondent(s)
CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI
Present:     Mr. Sarabjit Singh, Advocate,
             for the petitioners.

             Ms. Amanya Ahluwalia, Advocate,
             for the respondent.

             ****

JASJIT SINGH BEDI, J.

A perusal of the order dated 12.05.2023 passed by the

Judicial Magistrate Ist Class, Amritsar, would show that accused-

respondent No.1/Kuldip Singh has since expired whereas the accused-

respondents No.2 and 3, namely, Kaka @ Sukhwinder Singh and Shinda

Shah @ Salwinder Singh stand discharged in the captioned complaint

case vide order dated 12.05.2023 passed by the Judicial Magistrate Ist

Class, Amritsar. The aforementioned order and judgment 12.05.2023 are

taken on record as Mark 'A' and Mark 'B' respectively.

In view of the above, the present petition has been rendered

infructuous and is ordered to be disposed of as such.

(JASJIT SINGH BEDI) JUDGE November 21, 2023 sukhpreet Whether speaking/reasoned:- Yes/No

Whether reportable:- Yes/No

Neutral Citation No:=2023:PHHC:148332

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