Manjeet Kaur vs Daljit Singh
2023 Latest Caselaw 20097 P&H

Citation : 2023 Latest Caselaw 20097 P&H
Judgement Date : 20 November, 2023

Punjab-Haryana High Court

Manjeet Kaur vs Daljit Singh on 20 November, 2023

                                                            Neutral Citation No. : 2023:PHHC: 146975
                                      TA-1369-2023                                          -1-

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH
                            110

                                                                        TA-1369-2023
                                                                         Decided on : 20.11.2023

                            Manjeet Kaur                                . . . Applicant/Petitioner
                                                         Versus
                            Daljit Singh                                . . . Respondent

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Mandeep Kumar Dhot, Advocate
                                     for the petitioner.
                                                         ****
                            SANJAY VASHISTH, J. (Oral)

TA-1369-2023

LAVISHA 2023.11.21 10:20 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC: 146975

(SANJAY VASHISTH) JUDGE November 20, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.21 10:20 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh