Pinky vs Inder Sain Sehgal And Others
2023 Latest Caselaw 20093 P&H

Citation : 2023 Latest Caselaw 20093 P&H
Judgement Date : 20 November, 2023

Punjab-Haryana High Court

Pinky vs Inder Sain Sehgal And Others on 20 November, 2023

                                                              Neutral Citation No. : 2023:PHHC: 147348
                                      TA-1505-2023                                            -1-

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH

                            125                                           TA-1505-2023
                                                                           Decided on : 20.11.2023

                            Pinky
                                                                          . . . Applicant/Petitioner
                                                           Versus
                            Inder Sain Sehgal and others
                                                                          . . . Respondents

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Rajneesh Kumar Shelly, Advocate
                                     for the petitioner.
                                                         ****
                            SANJAY VASHISTH, J. (Oral)

LAVISHA 2023.11.21 10:20 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC: 147348

(SANJAY VASHISTH) JUDGE November 20, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.21 10:20 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh