Avtar Singh vs State Of Punjab And Another
2023 Latest Caselaw 19501 P&H

                                                      Neutral Citation No:=2023:PHHC:142815




                                                      2023:PHHC:142815

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
292-2
                                                    CRM-M-32596-2023
                                             Date of decision: 08.11.2023

Avtar Singh                                                     .....Petitioner

                                   Versus

State of Punjab and another                                  .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL


Present :     Mr. Shubham Tandon, Advocate for
              Mr. Navjot Singh, Advocate
              for the petitioner.

              Mr. Digvijay Nagpal, AAG, Punjab.

              Mr. A.S. Shergill, Advocate
              for respondent No.2.
                                   ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

31778-2023 titled as 'Rajnish Bansal Vs. State of Punjab and

another'.

08.11.2023                                  (MANJARI NEHRU KAUL)
Vinay                                              JUDGE
              Whether speaking/reasoned        :      Yes/No
              Whether reportable               :      Yes/No

Neutral Citation No:=2023:PHHC:142815

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