Harjinder Singh Oberoi vs Kamal Kishore Authorized Officer ...
2023 Latest Caselaw 19071 P&H

                                             IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                          AT CHANDIGARH



                                                                           Date of Decision: 03.11.2023

                      Harjinder Singh Oberoi                                      ...Petitioner

                                                                    Vs.




                                                                                  ...Respondents



                      CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA


                      Present                Mr. P.S. Jammu, Advocate for the petitioner.
                                                         ***

SANJEEV PRAKASH SHARMA, J.(Oral)

1. Learned counsel for the petitioner prays to withdraw the

contempt petition.

2. Dismissed as withdrawn.

(SANJEEV PRAKASH SHARMA) JUDGE

03.11.2023.

rajesh

hether speaking/reasoned? : Yes/No

2. Whether reportable? : Yes/No

RAJESH KUMAR 2023.11.06 13:41 I attest to the accuracy and authenticity of this order/judgment. Punjab & Haryana High Court, Chandigarh.