Sarita Kumari And Anr vs State Of Haryana And Others
2023 Latest Caselaw 9540 P&H

Citation : 2023 Latest Caselaw 9540 P&H
Judgement Date : 6 July, 2023

Punjab-Haryana High Court

Sarita Kumari And Anr vs State Of Haryana And Others on 6 July, 2023

2023:PHHC:084890

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

(107)
CRWP-6358-2023.
Date of Decision:-06.07.2023.
Sarita Kumari and another
Leeeee Petitioners

Versus

State of Haryana and others
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie

Present: Mr. Ram Karan Agnihotri, Advocate for the petitioners.

Mr. Anmol Malik, DAG, Haryana.

3 2 3 3k
ALOK JAIN, J. (Oral)

1. Learned counsel for the petitioners has very fairly submitted

that, in fact, the parents of the petitioners have reconciled with the relationship of the petitioners and there is no eminent threat to the

petitioners. Thus, he does not press the present petition at this stage.

2. Accordingly, the present petition stands dismissed as withdrawn.

(ALOK JAIN) JUDGE July 06, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

SANDEEP SETHI

2023.07.06 17:23

| attest to the accuracy and integrity of this Order/Judgment