Suresh Kumar And Anr vs Lajjo Devi And Ors
2023 Latest Caselaw 9232 P&H

                                                    Neutral Citation No:=2023:PHHC:082918




                                                                              -1-
RSA-547 of 2016 (O&M)
                                                           2023:PHHC:082918

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                          RSA-547 of 2016 (O&M)
                                          Date of decision: 03.07.2023

Suresh Kumar and another
                                                                ......Appellants
                    vs.


Lajjo Devi and others
                                                              ......Respondents

CORAM: HON'BLE MR. JUSTICE NAMIT KUMAR

Present: Mr. Harminder Singh, Advocate,
         for the appellants.

NAMIT KUMAR, J. (ORAL)

1. This regular second appeal has been preferred by the appellants

against the judgment and decree dated 05.07.2014 passed by the Court of

learned Civil Judge (Junior Division), Patiala, as well as the judgment and

decree dated 08.09.2015 passed by the Court of learned Additional

District Judge, Patiala, whereby suit for permanent injunction filed by the

appellants has been dismissed.

2. Learned counsel for the appellants wishes to withdraw the

present appeal.

3. Dismissed as withdrawn.

                                                    (NAMIT KUMAR)
03.07.2023                                             JUDGE
R.S.

          Whether speaking/reasoned                  Yes/No

          Whether Reportable                         Yes/No

Neutral Citation No:=2023:PHHC:082918

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