Amritpal Singh @ Rinku And Others vs State Of Punjab And Another
2023 Latest Caselaw 9226 P&H

Citation : 2023 Latest Caselaw 9226 P&H
Judgement Date : 3 July, 2023

Punjab-Haryana High Court

Amritpal Singh @ Rinku And Others vs State Of Punjab And Another on 3 July, 2023

RAJ KUMAR
2023.07.04 11:00

2023:PHHC:083364

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
122
CRM-M_No.29475 of 2023
DATE OF DECISION : 3™ JULY, 2023

Amritpal Singh @ Rinku & others
.... Petitioners
Versus

State of Punjab & another
.... Respondents

CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

RREKRKSE

Present: | Mr. Mandeep Nagpal, Advocate for the petitioner.

3K OK OK 2

RAJBIR SEHRAWAT, J. (Oral)

1. The present petition has been filed by the petitioner under Section 482 Cr.P.C. for quashing of FIR No.41 dated 29.04.2020 registered under Sections 323, 451, 147, 149 and 188 IPC at Police Station Kheri Nodh Singh, District Fatehgarh Sahib.

2. The counsel for the petitioner seeks permission to withdraw

the present petition.

3. Dismissed as withdrawn.

3" JULY, 2023 (RAJBIR SEHRAWAT)

'raj' JUDGE Whether speaking/reasoned: Yes No

Whether Reportable: Yes No

| attest to the accuracy and integrity of this document/judgment