Shashi Bala And Anr vs State Of Punjab And Others
2023 Latest Caselaw 11405 P&H

Citation : 2023 Latest Caselaw 11405 P&H
Judgement Date : 31 July, 2023

Punjab-Haryana High Court

Shashi Bala And Anr vs State Of Punjab And Others on 31 July, 2023

SANDEEP SETHI
2023.07.31 16:53

2023:PHHC:097417

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(107)
CRWP-7440-2023
Date of Decision:-31.07.2023
Shashi Bala and another
Leeeee Petitioners
Versus
State of Punjab and others
beeeee Respondents

CORAM: HON'BLE MR. JUSTICE ALOK JAIN

3K 2k 2 3k

Present: Mr. Gurbir Singh Sidhu, Advocate for the petitioners.

Mr. I.P.S. Sabharwal, DAG, Punjab.

36 2 2 2k
ALOK JAIN, J. (Oral)

1. After arguing at length on the merits of the case, learned

counsel for the petitioner prays for withdrawal of the petition.

2. Accordingly, the present petition stands dismissed as withdrawn.

3. It is made clear that this Court has not expressed any opinion

on the merits of the case.

(ALOK JAIN) JUDGE July 31, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment

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