Gopal Singh vs Jang Singh And Ors
2023 Latest Caselaw 834 P&H

                            109
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                              CHANDIGARH



                                                                            RSA No.419 of 2020 (O&M)
                                                                            DATE OF DECISION : 16.01.2023


                            Gopal Singh                                                             .....Appellant

                                                                      versus

                            Jang Singh and Others                                                 .....Respondents

CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

Present : Mr. Navkaran Singh, Advocate for Mr. Tanvir S. Grewal, Advocate for the appellant

ALKA SARIN, J. (Oral):

Learned counsel for the appellant states that he may be

permitted to withdraw the present appeal as the matter stands compromised

between the parties.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            16.01.2023                                                          (ALKA SARIN)
                            parkash                                                                JUDGE



                                                     NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.01.17 17:19 I attest to the accuracy and authenticity of this order/judgment.