Sandeep Kumar vs State Of Punjab And Ors
2023 Latest Caselaw 828 P&H

       IN THE PUNJAB AND HARYANA HIGH COURT AT
                      CHANDIGARH

265                                                           CWP-3203-2020
                                                   Date of Decision: 16.01.2023

SANDEEP KUMAR
                                                                   ... Petitioner
                                   VERSUS

STATE OF PUNJAB AND OTHERS
                                                                ... Respondents


CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.
                       ****
Present:     Mr. S.S. Maini, Advocate
             for the petitioner.

             Mr. Vishnav Gandhi, DAG, Punjab.

             Mr. Parambir Singh (Sunny) Advocate
             for respondents No.2 to 5.
                                     ****

VINOD S. BHARDWAJ, J. (ORAL)

For orders, see the order/judgment of even date passed in CWP

No.3196 of 2020 titled as 'Shiv Kumar Vs. State of Punjab and others'.

                                                     (VINOD S. BHARDWAJ)
16.01.2023                                                  JUDGE
rajender




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