Majinder Singh And Others vs State Of Punjab And Others
2023 Latest Caselaw 1836 P&H

                IN THE HIGH COURT OF HARYANA & HARYANA
                         AT CHANDIGARH.

                                              CWP-6259-2019 (O & M)
                                              Reserved on: 16.01.2023
                                              Pronounced on: 27.01.2023

MANJINDER SINGH AND OTHERS                                        .....Petitioners

                                     Versus

STATE OF PUNJAB AND OTHERS                                     .....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Mr. Naresh Kaushal, Advocate with
           Mr. Raj Kumar Rathore, Advocate
           Mr. Manpreet Singh Longia, Advocate for the petitioners.

                Mr. Karanjit Singh, Addl. A.G., Punjab.

                Mr. Rupinder Khosla, Sr. Advocate assisted by
                Mr. Aman Sharma, Advocate for respondent-GMADA.

                Mr. Shailendra Jain, Sr. Advocate assisted by
                Ms. Ashmita Sandhu, Advocate,
                for respondent No.9.

                Mr. Munish Jolly, Advocate
                for the Gram Panchayat.

                                             ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

6696-2019 titled as PAL SINGH AND OTHERS Versus STATE OF

PUNJAB AND OTHERS.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) 27.01.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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