Rajbir Singh vs State Of Punjab And Others
2023 Latest Caselaw 1724 P&H

Citation : 2023 Latest Caselaw 1724 P&H
Judgement Date : 25 January, 2023

Punjab-Haryana High Court

Rajbir Singh vs State Of Punjab And Others on 25 January, 2023

PARUL
2023.01.27 16:07

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(113)
CRR-632-2021 (O&M)
Date of Decision:-25.01.2023.
Rajbir Singh
becca Petitioner
Versus
State of Punjab and others
beeeee Respondents

CORAM: HON'BLE MR. JUSTICE ALOK JAIN

3K 2k 2 3k

Present: Mr. Amit Arora, Advocate for the petitioner.
Mr. Arun Gupta, AAG, Punjab.

36 2 2 2k

ALOK JAIN, J. (Oral)

Learned counsel for the petitioner fairly submits that despite his best efforts, the petitioner is not coming forward for the compliance of the order dated 27.09.2021.

Accordingly, at this stage without prejudice to the rights of the petitioner, the present petition is permitted to be withdrawn.

Dismissed as withdrawn.

(ALOK JAIN) JUDGE 25.01.2023.

parul

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

l attest to the accuracy and authenticity of this document/judgment

High Court, Chandigarh

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