Dinesh Kumar And Others vs State Of Haryana And Others
2023 Latest Caselaw 1721 P&H

            110
                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                           CHANDIGARH
                                                    RA-CW-247-2022 in
                                                    CWP-28379-2018
                                                    Date of Decision: 25.01.2023

            Dinesh Kumar and others                                                    .....Petitioners
                                                              Versus
            State of Haryana and others                                                ....Respondents

            CORAM: HON'BLE MR. JUSTICE ARUN MONGA

            Present:
                   Mr. Manoj Chahal, Advocate
                   for the applicant-petitioners.
                                      *****
            ARUN MONGA, J. (ORAL)

This review application has been filed for reviewing judgment/

final order dated 19.09.2022 (Annexure A-1).

No ground is made out for reviewing the judgment/final order.

Dismissed.

Pending application(s), if any, shall also stand disposed of.

(ARUN MONGA) JUDGE January 25, 2023 ashish Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

ASHISH 2023.01.27 18:35 I attest to the accuracy and authenticity of this order/judgment