Gurdial Kaur And Ors vs Jagraj Singh @ Gogi And Ors
2023 Latest Caselaw 1715 P&H

                           278-A

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                                         FAO-488-2020 (O&M)
                                                                         Date of Decision : 25.01.202



                           Gurdial Kaur and Others                                         ....Appellants

                                                              VERSUS

                           Jagraj Singh and Others                                       ....Respondents


                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :      Mr. M.S. Uppal, Advocate for the appellants.

                                                                 -.-

                           ALKA SARIN, J. (Oral)

Learned counsel for the appellants states that he does not wish

to press the present appeal and that the same may dismissed as such.

Dismissed as not pressed. Pending applications, if any, also

stand disposed off.

                           January 25, 2023                             (ALKA SARIN)
                           tripti                                            JUDGE

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO

TRIPTI SAINI 2023.01.27 13:40 I attest to the accuracy and authenticity of this order/judgment