Gurvinder Kaur And Ors vs Inder Pal Singh And Ors
2023 Latest Caselaw 1607 P&H

                            R-812/2

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                     FAO-3616-2009 (O&M)
                                                                     Reserved on : 17.01.2023
                                                                     Date of decision : 24.01.2023


                            Gurvinder Kaur & Ors.                                               ....Appellants

                                                              Versus

                            Inder Pal Singh and Others                                      .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present:        Mr. Dinesh Saini, Advocate for
                                            Mr. Pritam Saini, Advocate
                                            for the appellants.

                                            Mr. Neeraj Khanna, Advocate for
                                            Mr. R.N. Singla, Advocate
                                            for respondent No.3-Insurance Company.

                            ALKA SARIN, J.

For order see FAO No.3826 of 2011 titled as Jaswant Singh

V/s Inder Pal Singh and Others.

                                                                                     ( ALKA SARIN )
                            24.01.2023                                                   JUDGE
                            Yogesh Sharma

NOTE : Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.01.24 10:50 I attest to the accuracy and integrity of this order/judgment. Chandigarh