Sparco Batteries Pvt. Ltd vs State Of Haryana And Another
2023 Latest Caselaw 1584 P&H

                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                          244
                                              Date of decision:24.01.2023


                                                                  .... Petitioner
                                                   Versus

                                                               .... Respondents

CORAM: HON'BLE MS. JUSTICE RITU BAHRI HON'BLE MRS. JUSTICE MANISHA BATRA

JYOTI 2023.01.31 12:23 I attest to the accuracy and integrity of this order/judgment (RITU BAHRI) JUDGE

(MANISHA BATRA) 24.01.2023 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No

JYOTI 2023.01.31 12:23 I attest to the accuracy and integrity of this order/judgment