Paramjit Kaur And Anr vs Surinder Singh And Ors
2023 Latest Caselaw 1348 P&H

                            101
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                              CHANDIGARH


                                                                       Civil Revision No.7713 of 2017 (O&M)
                                                                       DATE OF DECISION : 20.01.2023


                            Paramjit Kaur and Another                                                  .....Petitioners

                                                                      versus

                            Surinder Singh and Others                                                 .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      Mr. Kapish Aggarwal, Advocate for
                                           Mr. Sagar Aggarwal, Advocate for the petitioners

                                           Ms. Radhika Suri, Senior Advocate with
                                           Mr. Ishan Aggarwal, Advocate for respondent No.3

                                           Mr. Ishan Cooner, Advocate for
                                           Mr. J.S. Cooner, Advocate for respondent No.4
                                                 ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioners seeks permission to

withdraw the present revision petition.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            20.01.2023                                                              (ALKA SARIN)
                            parkash                                                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.01.23 16:43 I attest to the accuracy and authenticity of this order/judgment.