Ashu vs Daljeet Kaur And Anr
2023 Latest Caselaw 1242 P&H

                            114
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                              CHANDIGARH



                                                                       Civil Revision No.2732 of 2022 (O&M)
                                                                       DATE OF DECISION : 19.01.2023


                            Ashu                                                                    .....Petitioner

                                                                      versus

                            Smt. Daljeet Kaur and Another                                         .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      Mr. Saurav Saini, Advocate for the petitioner



                            ALKA SARIN, J. (Oral):

                                           Learned counsel for the petitioner states that the present

                            revision petition has since been rendered infructuous.

                                           Dismissed as having been rendered infructuous. Pending

                            applications, if any, also stand disposed off.




                            19.01.2023                                                          (ALKA SARIN)
                            parkash                                                                JUDGE




                                                     NOTE:
                                                      Whether speaking/non-speaking: Speaking
                                                      Whether reportable: YES/NO

                                .

PARKASH CHAND 2023.01.20 11:07 I attest to the accuracy and authenticity of this order/judgment.