Gram Panchayat Dharak Kalan vs State Of Punjab And Ors
2023 Latest Caselaw 1125 P&H

       In the High Court of Punjab and Haryana at Chandigarh

                                                 CWP No. 5188 of 2017
                                                 Date of Decision: 18.1.2023

Gram Panchayat, Dharak Kalan                                    .....Petitioner



                                        Versus


State of Punjab and others                                     .....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE KULDEEP TIWARI

Present:    Mr. Nakul Sharma, Advocate
            for the petitioner.

            Ms. Monika Jalota, Sr. DAG, Punjab.

            Mr. Prashant Bansal, Advocate
            for respondent No. 4.

                        ****
SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in CWP

No. 4835 of 2017, titled Gram Panchayat, Dharak Kalan versus State of

Punjab and others.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) JUDGE January 18, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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