M/S Jai Dada Dohla Stone Mines vs State Of Haryana And Others
2023 Latest Caselaw 22608 P&H

Punjab-Haryana High Court

M/S Jai Dada Dohla Stone Mines vs State Of Haryana And Others on 22 December, 2023

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Sudeepti Sharma

                                                                Neutral Citation No:=2023:PHHC:165080-DB




                                                                      2023:PHHC:165080-DB

           IN THE HIGH COURT OF PUNJAB & HARYANA
                      AT CHANDIGARH.

                                                         CWP-16103-2022
                                                         Reserved on: 14.12.2023
                                                         Pronounced on: 22.12.2023

M/s Jai Dada Dohla Stone Mines                                               .....Petitioner


                                            Versus


State of Haryana and Others                                               ....Respondents

CORAM:          HON'BLE MR. JUSTICE SURESHWAR THAKUR
                HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Argued by: Mr. Vijay Pal, Advocate and
           Mr. Ishaan Bhardwaj, Advocate
           for the petitioner.

                Mr. Ankur Mittal, Addl. A.G. Haryana with
                Mr. Saurabh Mago, DAG, Haryana.

                Mr. Ajay Vijorania, Advocate
                for respondent No. 5.

                                                     ****
SURESHWAR THAKUR, J.

For orders, see judgment of even date passed in CWP-

6456-2020 titled as M/S UNITED MINING CORPORATION

Versus STATE OF HARYANA AND OTHERS.

(SURESHWAR THAKUR) JUDGE

(SUDEEPTI SHARMA) 22.12.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:165080-DB

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