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Manjit Singh Rissam vs Union Of India And Ors
2023 Latest Caselaw 22594 P&H

Citation : 2023 Latest Caselaw 22594 P&H
Judgement Date : 22 December, 2023

Punjab-Haryana High Court

Manjit Singh Rissam vs Union Of India And Ors on 22 December, 2023

                                                           Neutral Citation No:=2023:PHHC:165214




CWP-29095-2023                            -1-          2023:PHHC:165214


      IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

121                               CWP-29095-2023
                                  Date of Decision : 22.12.2023


MANJIT SINGH RISSAM                              ......... PETITIONER


                                  V/S


UNION OF INDIA AND ORS                           ......... RESPONDENTS


CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL


Present :    Mr.Sameer Sachdeva, Advocate
             for the petitioner.

             Ms. Ruchi Sekhri, Sr.Panel Counsel
             for respondent No.1-UOI.

             Mr. Ashwani Talwar, Advocate and
             Mr. Sahej Mahajan, Advocate
             for respondents No.2 and 3.

             ****

JAGMOHAN BANSAL, J. (Oral)

1. The petitioner through instant petition under Articles 226/227

of Constitution of India is seeking directions to the respondents to re-fix his

pension.

2. Learned counsel for the petitioner, at the outset, submits that

respondents may be directed to decide his representation in the light of

judgment of Madras High Court in W.P.No.28282 of 2015, decided on

20.04.2023, titled as "M.Thiagarajan vs. United India Insurance

Company Limited and others.

3. Learned counsel for respondents No.2 and 3, who on advance

notice is present in Court, asserts that the competent authority would look

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Neutral Citation No:=2023:PHHC:165214

CWP-29095-2023 -2- 2023:PHHC:165214

into representation dated 07.09.2023 (Anenxure P-3) of the petitioner and

pass an appropriate order within two months from today.

4. In the wake of statement of learned counsel for the parties, the

present petition stands disposed of.





                                                ( JAGMOHAN BANSAL )
22.12.2023                                            JUDGE
anju

              Whether speaking/reasoned           Yes/No
                  Whether Reportable              Yes/No




Neutral Citation No:=2023:PHHC:165214

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