M/S K.K. Kohli & Brothers P Ltd Faridabad ... vs State Of Haryana & Ors
2023 Latest Caselaw 22332 P&H

Punjab-Haryana High Court

M/S K.K. Kohli & Brothers P Ltd Faridabad ... vs State Of Haryana & Ors on 19 December, 2023

Author: G.S.Sandhawalia

Bench: G.S.Sandhawalia

                                                     Neutral Citation No:=2023:PHHC:163029-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

102/2                                                    2023:PHHC:163029-DB

                                                           CWP No.1589 of 2018
                                                     Date of Decision: 19.12.2023

M/s. K.K. Kohli & Brothers P. Ltd., Faridabad now M/s. SRS 1-Tech Pvt.
Ltd., Faridabad                                         .....Petitioner(s)

                                          Versus

State of Haryana and others                                          ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE LAPITA BANERJI

Present:     Mr. Balwinder Singh, Advocate,
             for Mr. Rajiv Agnihotri, Advocate,
             for the petitioner.

             Mr. Sharan Sethi, Addl. A.G., Haryana.

G.S.SANDHAWALIA, J. (Oral)

For orders, see judgment of even date passed in CWP-1588-

2018, M/s. K.K. Kohli & Brothers P. Ltd., Faridabad now M/s. SRS 1-Tech

Pvt. Ltd., Faridabad vs. State of Haryana and others.

                                                          (G.S. SANDHAWALIA)
                                                                  JUDGE


19.12.2023                                                  (LAPITA BANERJI)
shivani                                                          JUDGE

Whether reasoned/speaking                          Yes
Whether reportable                                 No

Neutral Citation No:=2023:PHHC:163029-DB

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