Thursday, 21, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ashok Kumar Aggarwal vs Ss Bhalla Assistant General Manager
2023 Latest Caselaw 22224 P&H

Citation : 2023 Latest Caselaw 22224 P&H
Judgement Date : 18 December, 2023

Punjab-Haryana High Court

Ashok Kumar Aggarwal vs Ss Bhalla Assistant General Manager on 18 December, 2023

Author: Rajbir Sehrawat

Bench: Rajbir Sehrawat

                                                            Neutral Citation No:=2023:PHHC:162380




                                 2023:PHHC:162380
       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

202                                                COCP-778-2014 (O & M)
                                                   Date of decision: 18.12.2023

ASHOK KUMAR AGGARWAL                                                       ...Petitioner

                                          Versus

SS BHALLA ASSISTANT GENERAL MANAGER                                     ...Respondent

CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

Present:-       Petitioner in person.

                Mr. Aalok Jagga, Advocate,
                for the respondent.

                       ****

RAJBIR SEHRAWAT, J. (Oral)

1. This is a contempt petition filed under Section 12 of the

Contempt of Courts Act, 1971 read with Article 215 of the Constitution of

India, for punishing the respondent for disobeying the judgment dated

12.10.2007.

2. Perusal of the record shows that the earlier contempt petition

filed by the petitioner already stands dismissed, vide order dated

28.10.2013. Therefore, this Court does not find any ground to continue

with the present petition any more.

3. In view of the above, the present petition is dismissed.

4. However, if any grievance of the petitioner is left un-

addressed, then he would be at liberty to avail any other alternate remedy,

but in accordance with law.



18.12.2023                                              (RAJBIR SEHRAWAT)
parveen kumar                                                 JUDGE
                Whether reasoned/speaking?         Yes/No
                Whether reportable?                Yes/No


Neutral Citation No:=2023:PHHC:162380

1 of 1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter