Citation : 2023 Latest Caselaw 21695 P&H
Judgement Date : 12 December, 2023
Neutral Citation No:=2023:PHHC:159531
{2023:PHHC:159531}
203-9
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-19881-2015 (O&M)
Date of Decision:12.12.2023
BHAG SINGH AND OTHERS ........Petitioners
V/s.
STATE OF PUNJAB AND ANOTHER .....Respondents
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Present: Mr. Deepak Arora, Advocate, for the petitioners.
Ms. Shivani Sharma, DAG, Punjab.
***
SANJEEV PRAKASH SHARMA, J. (Oral)
1. For orders see the judgment passed on the even date in
CWP-18297-2015 titled as "Dr. Chander Prakash Sharma and Others Vs.
State of Punjab and Another".
2. All pending applications filed in this Writ Petition shall stand
disposed of accordingly.
December 12, 2023 [ SANJEEV PRAKASH SHARMA]
Ess Kay JUDGE
Whether speaking / reasoned : Yes / No.
Whether Reportable : Yes / No.
Neutral Citation No:=2023:PHHC:159531
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