Osaw Agro Industries P Ltd vs Terrance Anderson And Ors
2023 Latest Caselaw 21402 P&H

Punjab-Haryana High Court

Osaw Agro Industries P Ltd vs Terrance Anderson And Ors on 7 December, 2023

Author: Rajbir Sehrawat

Bench: Rajbir Sehrawat

RAJ KUMAR
2023.12.11 10:19

2023:PHHC: 156830

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
277
FAO No.4197 of 2016 (O&M)
DATE OF DECISION ; 7 DECEMBER, 2023

Osaw Agro Industries P. Ltd., Ambala Cantt. Through its MD.
.... Appellant

Versus

Mr. Terrance Anderson & others
.... Respondents

CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

RREKRKSE

Present: | Mr. Ashwani Talwar, Advocate for
Mr. Jitin Talwar, Advocate for the appellant.

3K OK OK 2

RAJBIR SEHRAWAT, J. (Oral)

1. By way of present appeal, challenge has been made to the order dated 01.02.2016, passed by the District Judge, Ambala, whereby

the ex parte injunction order granted in favour of the appellant has been

vacated.

2. The counsel for the appellant seeks permission to withdraw the present appeal.

3. Dismissed as withdrawn.

4. The pending application, if any, is also disposed of accordingly.

7™ December, 2023 (RAJBIR SEHRAWAT) 'Taj' JUDGE

Whether speaking/reasoned: Yes No

Whether Reportable: Yes No

| attest to the accuracy and integrity of this document/judgment