Lakhbir Singh And Another vs State Of Punjab And Another
2023 Latest Caselaw 21231 P&H

Punjab-Haryana High Court

Lakhbir Singh And Another vs State Of Punjab And Another on 6 December, 2023

                                                                       2023:PHHC:155874
               272                    IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH

                                                                          CRM-M-28714-2023
                                                                          Date of decision: 06.12.2023

               LAKHBIR SINGH AND ANOTHER
                                                                                    ...PETITIONERS
                                                     V/S

               STATE OF PUNJAB AND ANOTHER
                                                                                   ...RESPONDENTS

               CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

               Present:                None for the petitioners.

                                       Mr. Madhur Sharma, AAG, Punjab.

                                              ****

               HARPREET SINGH BRAR J. (ORAL)

The present petition has been filed for quashing of the FIR No.39

dated 06.05.2023 registered at Bhargo Camp, District Jalandhar, under

Sections 323,325, 34 of the Indian Penal Code,1860

On the basis of compromise, the parties were directed to record

their statements in support of compromise by this Court on 19.09.2023.

Learned State counsel has produced the copy of the judgment

dated 22.09.2023 passed by learned Chief Judicial Magistrate, Jalandhar, in

which both the petitioners have been discharged. As such, present petition has

become infructuous.

Dismissed as having been rendered infructuous.

                                                                          (HARPREET SINGH BRAR)
               December 06, 2023                                                 JUDGE
               manisha
                                       (i)    Whether speaking/reasoned            Yes/No

                                       (ii)   Whether reportable                   Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD