Paramvir Singh vs State Of Haryana & Others
2023 Latest Caselaw 21041 P&H

Punjab-Haryana High Court

Paramvir Singh vs State Of Haryana & Others on 4 December, 2023

2023: PHHC: 153993
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.103 CM-20298-C WP-2023 in/and
CWP-829-2018 (O&M)
Date of Decision: 04.12.2023

Paramvir Singh .... Petitioner
Versus

State of Haryana and others ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

Present: Ms. Gurdeep Kaur, Advocate for
Mr. P.K.Ganga, Advocate for the applicant-petitioner.

Mr. Ravinder Singh Budhwar, Addl. A.G.Haryana.

3 2 2

TRIBHUVAN DAHIYA, J. (ORAL)

The application bearing CM No.20298-CWP of 2023 has been filed with a prayer to dispose of the main petition as having been rendered infructuous in view of the order dated 17.08.2023 passed by the respondents, Annexure A-2, recommending that no further action is required to be initiated against the petitioner.

For the reasons stated in the application, the same is allowed.

Accordingly, main petition bearing CWP No.829 of 2018 stands

disposed of as having been rendered infructuous.

(TRIBHUVAN DAHTYA) JUDGE 04.12.2023 Maninder Whether speaking/reasoned__:: Yes/No

MANINDER

2023.12.04 18:59 .

I attest to the accuracy and Whether reportable : Yes/No authenticity of this

order/judgment.