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Ganga Ram vs Ramesh Kumar
2023 Latest Caselaw 14129 P&H

Citation : 2023 Latest Caselaw 14129 P&H
Judgement Date : 24 August, 2023

Punjab-Haryana High Court
Ganga Ram vs Ramesh Kumar on 24 August, 2023
2023: PHHC:110834
IN THE HIGH COURT OF PUNJAB AND HARYANA

AT CHANDIGARH
(203) RSA-3878-2014 (O&M)
Date of Decision:24.08.2023
GANGA RAM ... Appellant
RAMESH KUMAR ve ... Respondent

CORAM: HON'BLE MR. JUSTICE VIKRAM AGGARWAL Present: None for the appellant.

Mr. Khushkaran K. Goyal, Advocate for Mr. Anish Garg, Advocate for the respondent.

38 OK 2K ok

VIKRAM AGGARWAL, J (ORAL)

No one has appeared on behalf of the appellant. No one had appeared on the last date of hearing as well.

Dismissed for non-prosecution.

(VIKRAM AGGARWAL) JUDGE 24.08.2023 Hemant Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

HAMANT

2023.08.24 17:04

| attest to the accuracy and authenticity of this order/judgment

 
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