Seema vs State Of Haryana And Others
2023 Latest Caselaw 13931 P&H

Citation : 2023 Latest Caselaw 13931 P&H
Judgement Date : 23 August, 2023

Punjab-Haryana High Court

Seema vs State Of Haryana And Others on 23 August, 2023

2023:PHHC:110221

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.137 CWP-18411-2023
Date of Decision: 23.08.2023

Seema .... Petitioner
Versus

State of Haryana and others ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHITYA

Present: Ms. Neha Giri, Advocate for

Ms. Sharmila Sharma, Advocate for the petitioner.
3 2k 3

TRIBHUVAN DAHIYA, J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw the petition.

Permitted to do so.

Petition stands dismissed as withdrawn.

(TRIBHUVAN DAHTYA) JUDGE 23.08.2023 Maninder Whether speaking/reasoned__:: Yes/No

Whether reportable : Yes/No

MANINDER

2023.08.25 11:46

I attest to the accuracy and authenticity of this order/judgment.

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