Lakhwinder Singh vs Jasbir Kaur And Ors
2023 Latest Caselaw 12528 P&H

                                                             Neutral Citation No:=2023:PHHC:103070




                                                                  2023:PHHC:103070
RSA-509-2015(O&M)                                                  --1--

     106+246 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                               CHANDIGARH

                                                RSA-509-2015 (O&M)
                                                Decided on:-09.08.2023

Lakhwinder Singh                                                   ....Appellant

                                vs.


Jasbir Kaur and others                                             ....Respondents.

CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA

Present:       Mr. Ranjivan Singh, Advocate,
               for the appellant.

               Mr. Naresh Kaushal, Advocate,
               for respondents No.1 and 2.

               Ms. Divyleen Singh, Advocate,
               for respondent No.3.

               *****

HARKESH MANUJA J. (Oral)

1. By way of present appeal, challenge has been laid to the

judgments and decrees dated 06.06.2012 as well as 16.09.2014 passed by the

Courts below, whereby, the suit for declaration as well as possession filed at

the instance of respondents-plaintiffs claiming ownership over the suit

property, was decreed.

2. Admittedly, during the pendency of present appeal, the parties to

the litigation have entered into a settlement qua the property in question and

a written compromise dated 03.05.2023 (Annexure A-1) has been placed on

record by the appellant along with application bearing CM-8835-C-2023,

which has not been disputed by the learned counsels representing the

respondents.

1 of 2

Neutral Citation No:=2023:PHHC:103070

2023:PHHC:103070 RSA-509-2015(O&M) --2--

3. Considering the aforesaid, the present appeal is disposed of in

terms of the compromise (Annexure A-1), which shall also form part of this

order.

Pending application(s), if any, stand(s), disposed of.

09.08.2023                                               (HARKESH MANUJA)
sonika                                                         JUDGE
         Whether speaking/reasoned:            Yes/No
         Whether reportable:                   Yes/ No

Neutral Citation No:=2023:PHHC:103070

2 of 2